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Punjab-Haryana High Court

Sewa Singh vs Joginder Singh And Ors on 20 May, 2016

212

RSA-1138-2013 (O&M)


SEWA SINGH
    VS
JOGINDER SINGH AND ORS.

                    *****

Present: Mr. Yogesh Aneja, Advocate for the appellant.

**** CM No.3035-C of 2013 Prayer in this application is for condonation of delay of 4 days in filing the appeal.

For the reasons mentioned in the application which is duly supported by the affidavit of the applicant-appellant, the same is allowed. Delay of 4 days in filing the appeal stands condoned. RSA-1138-2013 Records of the Courts below have been received. Despite service, none puts in appearance on behalf of the respondents.

In the interest of justice, adjourned to 22.11.2016.




                                         ( AUGUSTINE GEORGE MASIH )
May 20, 2016                                     JUDGE
Harish




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