Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 112 in Reductions and Remissions (Andhra Pradesh) 112. Loan Agreements executed in favour of Khadi and Village Industries Commission by or on behalf of the Andhra Pradesh Khadi Board.
