Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 113 in The Maharashtra Irrigation Act, 1976

113. Public servant and some other persons protected from legal proceedings.

No suit, prosecution, or other legal proceedings shall be maintained against any public servant or persons appointed under this Act in respect of anything in good faith done or purporting to be done under the provision thereof or the rules made there under.