Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Bihar - Subsection

Section 84(2)(ii) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(ii)support to district level units such as Juvenile Justice Board, Child Welfare Committee, District Advisory Board, Special Juvenile Police Unit, children's institutions, juvenile homes, etc. and facilitate to set up their offices with adequate infrastructure, funding and staff;