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[Cites 0, Cited by 0] [Section 13(8)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(8)(h) in The U.P. Right of Children to Free and Compulsory Education Rules, 2011

(h)monitor the identification and enrolment of, and facilities for education of children with disability, and ensure their participation in, and completion of elementary education;