Section 1 in M.P. Vibhagiya Janch (Sakshiyon Ka Hazir Karaya Jana Tatha Dastavejon Ka Pesh Karaya Jana) Adhiniyam, 1979
1. Short title, extent and commencement.
(1)This Act may be called the Madhya Pradesh Vibhagiya Janch (Sakshiyon Ka Hazir Karaya Jana Tutha Dastavejon Ka Pesh Karaya Jana) Adhiniyam, 1979.(2)It extends to the whole of the State of Madhya Pradesh.(3)It shall [come into force on such date] [W.e.f. 10-2-198) vide Notification No. F-6-1-81-3-1, dated 5-2-1981.] as the State Government may, by notification, appoint.
