Rajasthan High Court - Jodhpur
United India Insurance Co. Ltd. And Anr vs Smt. Balveer Kaur And Ors on 4 January, 2022
Author: Manoj Kumar Garg
Bench: Manoj Kumar Garg
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Misc. Appeal No. 973/2016
United India Insurance Co. Ltd. And Anr.
----Appellant
Versus
Smt. Balveer Kaur And Ors.
----Respondent
For Appellant(s) : Mr. Sunil A. Vyas.
For Respondent No.6 : Mr. Himanshu Shrimali.
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Order 04/01/2022 Eight weeks' time is granted for taking appropriate steps on behalf of respondent No.9, failing which the present Civil Misc. Appeal shall dismissed automatically without reference to the Court.
(MANOJ KUMAR GARG),J 95-prashant/-
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