Section 26(2) in The West Bengal Council Of Higher Secondary Education Act, 1975
(2)[ The budget estimate as aforesaid shall, after confirmation by the Council, be forwarded to the State Government by the 30th November of the financial year in which the special meeting referred to in sub-section (1) is held.] [Sub-sections (2) and (4) substituted by West Bengal Act 13 of 1987.]
