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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(5) in Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005

(5)Notwithstanding anything contained in this Act, the transition of the District Level Sports Associations Affiliated to a State Level Sports Association covered under this chapter and themselves not covered under this chapter may be allowed to be completed upto nine months of the registration certificate being granted to the concerned State Level Sports Association.