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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Goa - Subsection

Section 6(1)(h) in The Goa Judicial Service Rules, 2005

(h)Besides the above list, the recruiting authority shall prepare an additional list of candidates equal to ten percent of the number of vacancies notified for recruitment, or one, whichever is higher.