Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Rajasthan - Subsection Section 13(5) in Statutes of the Homoeopathy University, Jaipur, 2011 (5)The BASR shall consider and may approve, recommendations of the Boards of Studies of College on all academic matters within the scope of Clause (4) hereof.
