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Himachal Pradesh High Court

Pawan @ Bittu & Anr. vs . Khem Raj & Ors. on 6 April, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Pawan @ Bittu & Anr. vs. Khem Raj & Ors.

.

CMP No. 3287 of 2022.

06.04.2022. Present: Mr. Inder Sharma, Advocate, for the applicants/ appellants.

Mr. H.S.Rangra, Advocate, for respondent No.1.

Notice confined to respondent No.1 at this stage.

Mr. H.S.Rangra, Advocate, appears and waives service of notice on behalf of respondent No.1. Reply be filed within three weeks. List on 27.04.2022.

CMP(M) No. 341 of 2022.

Reply be filed within three weeks.

(Tarlok Singh Chauhan) Judge 6th April, 2022.

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