Himachal Pradesh High Court
Pawan @ Bittu & Anr. vs . Khem Raj & Ors. on 6 April, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Pawan @ Bittu & Anr. vs. Khem Raj & Ors.
.
CMP No. 3287 of 2022.
06.04.2022. Present: Mr. Inder Sharma, Advocate, for the applicants/ appellants.
Mr. H.S.Rangra, Advocate, for respondent No.1.
Notice confined to respondent No.1 at this stage.
Mr. H.S.Rangra, Advocate, appears and waives service of notice on behalf of respondent No.1. Reply be filed within three weeks. List on 27.04.2022.
CMP(M) No. 341 of 2022.
Reply be filed within three weeks.
(Tarlok Singh Chauhan) Judge 6th April, 2022.
(krt) ::: Downloaded on - 06/04/2022 20:12:55 :::CIS