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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(2) in Punjab School Education Board (Employees' Pension, Provident Fund and Gratuity) Regulations, 1991

(2)Family pension calculated as above is rounded off to the next higher rupee, subject to the maximum laid down. Dearness relief shall be payable on family pension.