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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1)(ii) in Rajasthan Minor Mineral Concession Rules, 2017

(ii)to any person unless such a person is an Indian national, or a company as defined in clause (20) of section 2 of the Companies Act, 2013;