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[Cites 0, Cited by 0] [Section 65(3)] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(3)(d) in The Drugs and Cosmetics Rules, 1945

(d)[ the name and address of the patient, or the name and address of the owner of the animal if the drug supplied is for veterinary use,] [Substituted by G.S.R. 926, dated 24.6.1977 (w.e.f. 16.7.1977).]