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[Cites 0, Cited by 0] [Section 17(12)] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(12)(a) in The Gujarat Medical Practitioners' Act, 1963

(a)Every registered practitioner shall be given a certificate of registration in the prescribed form. He shall display the certificate of registration in a conspicuous place in his dispensary, clinic or place of practice.