Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 25 in Madhu Babu Pension Yojana Rules, 2008 25. Legal heir after death of a pensioner. - In case of death of a pensioner, the outstanding amount, if any cannot be claimed by the legal heir of the deceased.
