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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Sikkim - Subsection

Section 7(4)(c) in Sikkim Urban and Regional Planning and Development Act, 1998

(c)Render technical guidance and assistance to the District Planning Committee constituted under section 184 of the Sikkim Municipalities Act, 1995 in the preparation of draft development plans of the districts in the States;