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State of Chattisgarh - Section

Section 55 in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

55. Town development scheme, public purpose.

- Land needed for the purpose of town development scheme shall be deemed to be a land needed for a public purpose within the meaning of the Land Acquisition Act, 1894 (No. 1 of 1894).