Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43] [Entire Act] State of Telangana - Subsection Section 43(7) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987 (7)The register shall be divided into two parts, one for charitable institutions and endowments and the other for religious institutions and endowments.
