Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 2 in Andhra Pradesh Direct Recruitment For Posts of Teachers in Municipalities (Scheme of Selection) Rules

2. Qualifications and method of recruitment.

(1)The candidates appearing for the interview shall possess the qualifications prescribed in column (3) of Annexure-II appended to these Rules.
(2)The recruitment shall be through a selection process consisting of a written test, carrying 85 marks and an interview carrying 15 marks. The break up for 15 marks shall be as decided by Government from time to time. The selection shall be on the basis of merit.