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[Cites 0, Cited by 0] [Section 70(6)] [Section 70] [Entire Act]

State of Haryana - Subsection

Section 70(6)(ii) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(ii)control of air pollution due to dust, exhaust emissions or fumes during mining or processing operations for minor mineral and related activities and containing the same within permissible limits specified under any environmental laws for the time being in force;