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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(1)(b) in The Jammu and Kashmir Fruit Nurseries (Licensing) Act, 1987

(b)to order the production of any account book, register record or other document relating to such nursery and take or cause to be taken extracts from, or copies of, such documents;