Punjab-Haryana High Court
State Of Haryana vs Smt. Indro And Another on 28 April, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 4810 of 2001 (O&M)
State of Haryana
....... Appellant
Versus
Smt. Indro and another
...... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Ashish Gupta, AAG, Haryana.
None for the respondents.
RAJESH BINDAL J.
In view of the detailed reasons recorded in a separate order of even date passed in R.F.A. No.1660 of 2000 State of Haryana and another Versus Smt. Harnami and others the present appeal is disposed of in the same terms.
(RAJESH BINDAL) 28.04.2010 JUDGE sarita