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[Cites 0, Cited by 0] [Section 423(3)] [Section 423] [Entire Act]

State of Odisha - Subsection

Section 423(3)(c) in The Orissa Municipal Corporation Act, 2003

(c)any word, letter, model, sign device or representation as aforesaid, relating exclusively to the railway administration and placed wholly upon or over any railway, railway station yard,platform or station approach belonging thereto and so placed that it cannot fail into any street or public place; or