Gujarat High Court
Gujarat Chamber Of Commerce And ... vs Union Of India on 7 April, 2016
Author: R.Subhash Reddy
Bench: R.Subhash Reddy, Vipul M. Pancholi
C/SCA/5506/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 5506 of 2015
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GUJARAT CHAMBER OF COMMERCE AND INDUSTRIES &
2....Petitioner(s)
Versus
UNION OF INDIA....Respondent(s)
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Appearance:
MS MEGHA JANI, ADVOCATE for the Petitioner(s) No. 1 - 3
MR DEVANG VYAS, ADVOCATE for the Respondent(s) No. 1
MR NIKUNT K RAVAL, ADVOCATE for the Respondent(s) No. 1
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CORAM: HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY
and
HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI
Date : 07/04/2016
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY) At the request of learned counsel for the respondent, S.O. to 18th April 2016.
(R. SUBHASH REDDY, CJ) (VIPUL M. PANCHOLI, J.) Jani Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Apr 09 02:03:46 IST 2016