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Punjab-Haryana High Court

Vipin And Ors vs State Of Haryana And Ors on 9 October, 2018

Author: Ritu Bahri

Bench: Ritu Bahri

              IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                           CHANDIGARH

                                                   CWP No.16394 of 2017 (O&M)
                                                   Date of decision: 09.10.2018

Vipin and others
                                                              ...........Petitioners
                                          Versus

State of Haryana and others
                                                              ..........Respondents


CORAM:HON'BLE MS. JUSTICE RITU BAHRI

Present: Mr. B.S. Brar, Advocate,
         and Mr. J.S. Saneta, Advocate,
         for the petitioners.

         Mr. Hitesh Pandit, Addl. A.G., Haryana.

         Mr. Kanwal Goyal, Advocate,
         for respondent-Haryana Staff Selection Commission.
                   ***

Ritu Bahri, J.

For order, see detailed order of even date passed by this Court in CWP No. 14326 of 2017, titled as Sombir and others vs. State of Haryana and others.

(RITU BAHRI) 09.10.2018 JUDGE ajp Whether speaking/reasoned: Yes/No Whether reportable : Yes/No 1 of 1 ::: Downloaded on - 24-03-2019 12:38:05 :::