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Dadra And Nagar Haveli - Section

Section 75 in The Dadra and Nagar Haveli Panchayat Regulation, 2012

75. Consultation with President and Vice-President.

- The Administrator shall, from time to time, consult the President and the Vice-President of the District Panchayat on any matter specified in the Fourth Schedule and the views of the President or the Vice-President on such matter shall be recommendatory in nature.