Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(2)(x) in THE NATIONAL COMMISSION FOR HOMOEOPATHY ACT, 2020

(x)themannerofconducting,andthemannerofempanellingindependentrating agencies to conduct, assess and rate all medical institutions under clause (d) of sub-section (1) of section 28;