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[Cites 0, Cited by 0] [Section 41(5)] [Section 41] [Entire Act]

State of Haryana - Subsection

Section 41(5)(xii) in Haryana Municipal Business Bye-laws 1981

(xii)have the powers to appear on behalf of the committee in any court of law and to prosecute on its behalf any offender against the Act and the rules and bye-laws made thereunder unless otherwise provided;