Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act] State of Jharkhand - Subsection Section 8(3)(j) in Jharkhand Tourism Development and Registration Act, 2015 (j)perform such other duties and functions as may be entrusted to it from time to time by the Department or the Government.