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Madhya Pradesh High Court

Northward Value Invest Private Limited vs Foresight Investors Limited on 7 December, 2015

                           COMP-20-2013
 ( NORTHWARD VALUE INVEST PRIVATE LIMITED Vs FORESIGHT INVESTORS LIMITED)


07-12-2015

     Shri Ramesh Mandiretta, learned counsel for the petitioner.
     Shri H.K. Upadhyay, learned counsel for the respondent.

Shri Anup Nair, learned counsel for the respondent. Three months time is granted as prayed by learned counsel appearing on behalf of official liquidator to file the report.

(S.K. GANGELE) JUDGE