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[Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act]

Bombay Presidency - Subsection

Section 12(5)(iii) in The Bombay University Act, 1974

(iii)after the commencement of the Maharashtra Universities (Amendment) Act, 1988, resigns his office as such Dean or ceases to be such Dean, for any reason whatsoever, before the completion of his term of office as such Dean, he shall be deemed to have held office as such Dean for the whole of that term.]