Section 1 in Tamil Nadu Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff for Transmission/Distribution of Electricity Under MYT Framework) Regulations, 2009
1. Short Title and Commencement.
(a)These Regulations may be called TNERC (Terms and Conditions for Determination of Tariff for Intra state Transmission / Distribution of Electricity under MYT Framework) Regulations, 2009.(b)These Regulations are applicable to any person engaged in the business of Intra State Transmission/Distribution of Electricity within the State of Tamil Nadu.(c)These Regulations shall be read along with the TNERC (Terms and conditions for determination of tariff) Regulations, 2005.(d)These Regulations shall come into force on the date of their publication in the Tamil Nadu Government Gazette.
