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Madhya Pradesh High Court

Union Of India Thr vs M/S Gdp Agro And Food Products Pvt. Ltd ... on 7 July, 2017

1 R.P.No.551/2016 07.07.2017 None appears when the matter is called out presumably in terms of the Resolution dated 04.07.2017 of the High Court Bar Association for abstaining from Court work. The Resolution reads as under :-

**mPp U;k;ky; vfHkHkk"kd la?k] Xokfy;j fnukad 04-07-2017 izfr] ekuuh; fizafliy jftLVªkj egksn; th] e/;izn's k mPp U;k;ky;
[k.MihB Xokfy;j fo"k;%& fnukad 04-07-17 ls fnukad 07-07-2017 rd lHkh U;k;ky;ksa ls dk;Z ls fojr jgus ds laca/k esa lwpuk iznku djus ckcr~ A mijksDr fo"k; esa fuosnu gS fd U;k;ewfrZ Jh lat; ;kno th dh Xokfy;j [k.MihB esa inLFkkiuk ,oa ekuuh; eq[; U;k;kf/kifr egksn; }kjk fd;s x;s U;k;ewfrZx.k ds LFkkukarj.k vkns'k dks nzf"Vxr j[krs gq, mPp U;k;ky; vfHkHkk"kd la?k] Xokfy;j dh lk/kkj.k lHkk esa fy;s x;s fu.kZ; ds vuqlkj la?k ds lHkh lnL;x.k fnukad 4 tqykbZ] 2017 ls 7 tqykbZ] 2017 rd mPPk U;k;ky; [k.MihB Xokfy;j] fTkyk l= U;k;ky;] ifjokj U;k;ky; ,oa lHkh v/khuLFk U;k;ky;ksa ls dk;Z ls fojr jgsxa sA ,oa fnukad 08-07-2017 dks jk"Vªh; yksd vnkyr dk Hkh cfg"dkj djsx a sA gLrk@& ohjsUnz iky lfpo mPp U;k;ky; vfHkHkk"kd la?k] Xokfy;j** List this case after eight weeks.


          (Sanjay Yadav)                                (S.A. Dharmadhikari)
              Judge                                             Judge
bj/-