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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(8) in The Punjab Forward Contracts Tax Rules, 1951

(8)The provisions of sub-rules (2) to (7) shall apply mutatis mutandis to inspection of records of the offices of the appellate authorities and grant of copies thereof.]Superintendence and control of the Administration under Act