Delhi High Court - Orders
Google Llc vs Makemytrip (India) Private Limited & ... on 17 October, 2022
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~6 & 7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 147/2022, CAV 155/2022, CM APPL.
27148/2022, CM APPL. 27149/2022, CM APPL. 27150/2022 & CM
APPL. 27151/2022
GOOGLE LLC ..... Appellant
Through: Mr. Sandeep Sethi, Sr. Adv. with Mr.
Neel Mason, Mr. Ankit Rastogi, Mr.
Vihan Dang, Ms. Aditi Umapathy,
Ms. Varsha Jhavar & Mr. Parva
Khare, Advs.
versus
MAKEMYTRIP (INDIA) PRIVATE
LIMITED & ORS. ..... Respondents
Through: Mr. Amit Sibbal, Sr. Adv. with Mr.
Mohit Goel, Mr. Sidhant Goel, Mr.
Deepankar Mishra, Mr. Abhishek
Kotnala, Ms. Karmanya Dev Sharma
& Mr. Rishabh Sharma, Advs. for R1
Mr. Ankur Sangal, Ms. Pragya
Mishra & Mr. Shashwat Rakshit,
Advs. for R2 & R3
Mr. Arun Kathpalia, Sr. Adv. with
Mr. Aditya Gupta, Mr. Raunaq
Kamath, Mr. Rahul Bajaj & Mr.
Sauhard Alung, Advs. for R4
+ FAO(OS) (COMM) 148/2022 & CM APPL. 27356/2022
GOOGLE INDIA PRIVATE LIMITED ..... Appellant
Through: Mr. Arun Kathpalia, Sr. Adv. with
Mr. Aditya Gupta, Mr. Raunaq
Kamath, Mr. Rahul Bajaj & Mr.
Sauhard Alung, Advs.
Signature Not Verified
Digitally Signed
By:HARMINDER KAUR FAO(OS) (COMM) 147/2022& FAO(OS) (COMM) 148/2022 Page 1 of 2
Signing Date:18.10.2022
17:14:41
versus
MAKEMYTRIP (INDIA) PRIVATE & ORS. ..... Respondents
Through: Mr. Mohit Goel, Mr. Sidhant Goel,
Mr. Deepankar Mishra, Mr. Abhishek
Kotnala & Ms. Karmanya Dev
Sharma, Advs. for R1
Mr. Sandeep Sethi, Sr. Adv. with Mr.
Neel Mason, Mr. Ankit Rastogi, Mr.
Vihan Dang, Ms. Aditi Umapathy,
Ms. Varsha Jhavar & Mr. Parva
Khare, Advs. for R4
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 17.10.2022
1. Arguments partly heard.
2. List for further proceedings on 18.10.2022.
VIBHU BAKHRU, J AMIT MAHAJAN, J OCTOBER 17, 2022 'SS' Signature Not Verified Digitally Signed By:HARMINDER KAUR FAO(OS) (COMM) 147/2022& FAO(OS) (COMM) 148/2022 Page 2 of 2 Signing Date:18.10.2022 17:14:41