Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Rajasthan - Subsection Section 22(3) in Rajasthan Agriculture University, Bikaner Act, 1987 (3)All extension activities shall be aimed at increased production in agriculture and co-ordination with other functionaries and agencies of the Government.
