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State of Haryana - Section

Section 10 in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

10. Notice of covering up drains or other drainage work.

- Every person who constructs or alters any drain or other drainage work shall, before proceeding to cover up any foundations, drains or appliances connected with the drainage, give to the committee notice in writing that such foundations, drains or appliances are ready for inspection and specify the date and hour on which he will proceed to cover up such foundations, drains or appliances. Such notice shall be given in form C in duplicate.