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Delhi High Court - Orders

Marico Limited vs Dabur India Limited on 28 February, 2023

Author: Navin Chawla

Bench: Navin Chawla

            $~28
            *    IN THE HIGH COURT OF DELHI AT NEW DELHI
            +    CS(COMM) 471/2022 & I.As. 10716/2022, 11057/2022,
                 12154/2022, 18777/2022
                 MARICO LIMITED                               ..... Plaintiff
                                  Through: Mr.Akhil Sibal, Sr.Adv. and
                                            Mr.C.M.Lall, Sr. Adv. with
                                            Mr.Ankur Sangal, Ms.Pragya
                                            Mishra, Mr.Raghu Vinayak
                                            Sinha, Advs.

                                       versus

                     DABUR INDIA LIMITED                      ..... Defendant
                                   Through:        Mr.Rajiv Nayar, Sr. Adv. with
                                                   Mr.R.Jawahar Lal, Mr.Anuj
                                                   Garg, Mr.Anirudh Bakhru,
                                                   Advs.

                     CORAM:
                     HON'BLE MR. JUSTICE NAVIN CHAWLA
                                       ORDER

% 28.02.2023 Arguments heard in part. To come up for the remaining arguments on 17th March, 2023.

NAVIN CHAWLA, J FEBRUARY 28, 2023 RN Signature Not Verified Digitally Signed By:SUNIL Signing Date:02.03.2023 15:55:30