Delhi High Court - Orders
Marico Limited vs Dabur India Limited on 28 February, 2023
Author: Navin Chawla
Bench: Navin Chawla
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 471/2022 & I.As. 10716/2022, 11057/2022,
12154/2022, 18777/2022
MARICO LIMITED ..... Plaintiff
Through: Mr.Akhil Sibal, Sr.Adv. and
Mr.C.M.Lall, Sr. Adv. with
Mr.Ankur Sangal, Ms.Pragya
Mishra, Mr.Raghu Vinayak
Sinha, Advs.
versus
DABUR INDIA LIMITED ..... Defendant
Through: Mr.Rajiv Nayar, Sr. Adv. with
Mr.R.Jawahar Lal, Mr.Anuj
Garg, Mr.Anirudh Bakhru,
Advs.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 28.02.2023 Arguments heard in part. To come up for the remaining arguments on 17th March, 2023.
NAVIN CHAWLA, J FEBRUARY 28, 2023 RN Signature Not Verified Digitally Signed By:SUNIL Signing Date:02.03.2023 15:55:30