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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(1)(c) in The Maharashtra State Tax on Professions, Trades, Callings and Employments Act, 1975

(c)the Tribunal, if the order is passed by any officer not below the rank of [Joint Commissioner] [These words were substituted by Maharashtra 32 of 2006 (w.e.f. 20-6-2006).].