Section 350 in The M.P. Municipal Corporation Act, 1956
350. Police protection at fairs, etc.
- When special police protection is in the opinion of the Government, necessary on occasion of any fair, agricultural show or industrial exhibition managed by the Corporation or for [the purpose of guarding houses evacuated due to plague or other epidemic] [Substituted by M.P. Act No. 13 of 1961.] the Government may provide such protection, and the Corporation shall pay the charges there of or such part of them as the Government considers equitable.
