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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

Bengal Presidency - Subsection

Section 62(1)(a) in The Calcutta Police Act, 1866

(a)for licensing and controlling persons offering themselves for employment at quays, wharves or landing-places for the carriage of passengers' baggage and fixing and providing for the enforcement of a scale of charges for the labour of such persons when so employed;