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State of Gujarat - Section

Section 58 in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003

58. College Development Committee.

(1)There shall be a College Development Committee for the purpose of development of colleges in the University area.
(2)The constitution of such committee, the term of office of its members and the procedure to be followed by it shall be such as may be prescribed by the Statutes.