Madhya Pradesh High Court
Shriman Avis Export India Private ... vs Surabhi Enterprises Chaurai on 19 November, 2024
Author: Vishal Mishra
Bench: Vishal Mishra
NEUTRAL CITATION NO. 2024:MPHC-JBP:56648
1 MP-6297-2024
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE VISHAL MISHRA
ON THE 19th OF NOVEMBER, 2024
MISC. PETITION No. 6297 of 2024
SHRIMAN AVIS EXPORT INDIA PRIVATE LIMITED
Versus
SURABHI ENTERPRISES CHAURAI
Appearance:
Shri Sunil Kumar Mishra - Advocate for the petitioner.
ORDER
At the outset, learned counsel for the petitioner prays for withdrawal of the petition.
Prayer allowed.
Accordingly, petition stands dismissed as withdrawn.
(VISHAL MISHRA) JUDGE L.Raj Signature Not Verified Signed by: LORETTA RAJ Signing time: 20-11-2024 11:18:05 AM