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Madhya Pradesh High Court

Shriman Avis Export India Private ... vs Surabhi Enterprises Chaurai on 19 November, 2024

Author: Vishal Mishra

Bench: Vishal Mishra

         NEUTRAL CITATION NO. 2024:MPHC-JBP:56648




                                                              1                              MP-6297-2024
                               IN     THE      HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                            BEFORE
                                              HON'BLE SHRI JUSTICE VISHAL MISHRA
                                                 ON THE 19th OF NOVEMBER, 2024
                                                 MISC. PETITION No. 6297 of 2024
                                       SHRIMAN AVIS EXPORT INDIA PRIVATE LIMITED
                                                        Versus
                                             SURABHI ENTERPRISES CHAURAI
                           Appearance:
                                    Shri Sunil Kumar Mishra - Advocate for the petitioner.

                                                                  ORDER

At the outset, learned counsel for the petitioner prays for withdrawal of the petition.

Prayer allowed.

Accordingly, petition stands dismissed as withdrawn.

(VISHAL MISHRA) JUDGE L.Raj Signature Not Verified Signed by: LORETTA RAJ Signing time: 20-11-2024 11:18:05 AM