Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Punjab - Section Section 61 in Punjab Gram Panchayat Act, 1952 61. Summons.- If a suit is not dismissed under section 59 the 1* * Panchayat shall by summons require the defendant to appear before it and answer the petition.
