Bombay High Court
Panjab Rajaram Kachare vs The Chairman, The Karad Janata Sahakari ... on 23 January, 2019
Author: A.K. Menon
Bench: A.K. Menon
39.wp-8.19.odt
sbw IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.8 OF 2019
Panjab Rajaram Kachare .. Petitioner
Vs.
The Chairman,
The Karad Janata Sahakari Bank Ltd.
& Anr. .. Respondents
Mr. S.M. Katkar for the petitioner.
Mr. Jayesh Desai i/b. Desai & Desai for the respondents.
CORAM : A.K. MENON, J.
DATED : 23RD JANUARY, 2019. P.C. :
1. On behalf of respondents, time is sought to enter appearance and file reply, if necessary.
2. Accordingly, Vakalatnama and reply, if any,to be filed on or before 5 th February, 2019 and copy to be served forthwith on the Advocate for the petitioner.
3. Stand over to 12th February, 2019.
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