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Bombay High Court

Panjab Rajaram Kachare vs The Chairman, The Karad Janata Sahakari ... on 23 January, 2019

Author: A.K. Menon

Bench: A.K. Menon

                                                                          39.wp-8.19.odt

sbw                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 CIVIL APPELLATE JURISDICTION


                                 WRIT PETITION NO.8 OF 2019


      Panjab Rajaram Kachare                   .. Petitioner
               Vs.
      The Chairman,
      The Karad Janata Sahakari Bank Ltd.
      & Anr.                                   .. Respondents


      Mr. S.M. Katkar for the petitioner.
      Mr. Jayesh Desai i/b. Desai & Desai for the respondents.


                                          CORAM : A.K. MENON, J.

DATED : 23RD JANUARY, 2019. P.C. :

1. On behalf of respondents, time is sought to enter appearance and file reply, if necessary.
2. Accordingly, Vakalatnama and reply, if any,to be filed on or before 5 th February, 2019 and copy to be served forthwith on the Advocate for the petitioner.
3. Stand over to 12th February, 2019.

(A.K.MENON,J.) wadhwa 1/1 ::: Uploaded on - 24/01/2019 ::: Downloaded on - 25/01/2019 01:55:23 :::