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Chattisgarh High Court

Vikram Aaditya Singhdev vs State Of Chhattisgarh on 10 October, 2022

               HIGH COURT OF CHHATTISGARH, BILASPUR

                                  Order Sheet

                          MCRC No. 8739 of 2022

             Vikram Aaditya Singhdev Versus State of Chhattisgarh



                                                                        P



10.10.2022

Mr. Kanwaljeet Singh Saini, counsel for the Applicant.

Mr. Roshan Dubey, PL for the State. Heard on admission. Admit.

Call for the case-diary. List this case after a week.

Sd/-

(Rajani Dubey) Judge V/-