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[Cites 0, Cited by 0] [Section 708] [Entire Act]

Bengal Presidency - Subsection

Section 708(i) in Police Regulations, Bengal , 1943

(i)Treasure for remittance shall be packed in stout bags, tied and sealed after a slip of paper has been placed in each, naming the treasury at which it was packed, the tale and description of the contents, and the name of the person who counted the contents; the Treasury officer shall satisfy himself generally of the contents of the bag.