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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(5) in The Rajasthan Land Revenue (Allotment of Unculturable Waste Land For Development of Private Forest) Rules, 1986

(5)Minutes of the meeting of the Advisory' Committee shall be written and signed by the Sub-Divisional Officer and the member of the Advisory Committee present.